(1.) HEARD.
(2.) RULE. Rule made returnable forthwith.
(3.) IT is seen that by letter No.175/2005 dated 22/2/2005 Exhibit-D, the Education Officer has granted authority to Miss M.B. Panhekar for authorising salary bill as transitory arrangement.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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