PRATAPSINGH RAOJI RANE Vs. JITENDRA ZOBA RANE

JUDGEMENT

(1.) RULE. Rule made returnable forthwith.

(2.) HEARD the learned Counsel for the petitioner and the respondents.

(3.) BY this petition, the petitioner is challenging the Order passed by the learned District Judge, Panaji dated 11 August, 2006 whereby the learned District Judge, Panaji had refused to transfer the pending appeal.