(1.) RULE returnable forthwith.
(2.) HEARD.
(3.) THE petitioners are the original defendants who have filed a counter claim in the case before the Trial Court, and after the plaintiffs' evidence was over filed an application for amendment.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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