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LAWS(BOM)-2006-6-116
BABU RASUL MUJAWAR Vs. SADASHIV GOVIND HAZARE
Decided On June 06, 2006
BABU RASUL MUJAWAR
Appellant
V/S
SADASHIV GOVIND HAZARE
Respondents
Referred Judgements :-
NARANDAS KARSONDAS VS. S A KAMTAM
[REFERRED TO]
HAMZABI VS. SYED KARIMUDDIN
[REFERRED TO]
JUDGEMENT
(1.) Heard counsel for the parties.
(2.) Admit.
(3.) Mr.Lagu waives notice for respondents.
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