LAWS(BOM)-2006-9-78

SHAMRAO SHRIPAT TAMGADE Vs. STATE OF MAHARASHTRA

Decided On September 22, 2006
SHAMRAO SHRIPAT TAMGADE Appellant
V/S
STATE OF MAHARASHTRA Respondents

JUDGEMENT

(1.) The Petitioner- Shamrao Shripat Tamgade (Writ Petition No.214 of 1993, after passing the S.S.C. Examination in 1958 was initially appointed as an English Section Writer in the Court of the District Judge, Chandrapur, on June 18, 1960. He was promoted as a Clerk thereafter in the Mofussil Judiciary. In 1978, he was temporarily promoted as a Senior Clerk for some time and was again reverted as a Junior Clerk. On passing the Lower Standard Departmental Examination in 1972, he joined the Aurangabad Bench of the High Court in 1981. He worked as Assistant Superintendent from December 12, 1983, upto December 1, 1986. He was appointed as the Superintendent on and from September 1, 1987 and as Senior Superintendent on and from March 16, 1990. By this petition, he is seeking further promotions in the reserved category.

(2.) The petitioner Dashrath Aba Khabade, (in Writ Petition No.215 of 1993) obtained his graduation (B.A.) in 1964, postgraduation (M.A.) in 1969 and he passed the Lower Standard Departmental Examination and the High Standard Departmental Examination in 1971. He was appointed in the Mofussil Judiciary on June 26, 1962. It is his case that on and from February 1, 1981, on attaining of 45 years, he was exempted from appearing for the examination of the Mofussil Judiciary. He was appointed as an Assistant Superintendent, on the establishment of the Aurangabad Bench from August 24, 1981 and he was promoted as a Superintendent on and from October 24, 1986. He also seeks promotion in the reserved category.

(3.) The Petitioner Annasaheb Govndrao Randive (Writ Petition No. 216 of 1993) belongs to the reserved category of Scheduled Caste. He is an ex-serviceman. He was appointed as Junior Clerk in the District Court, Latur on 29th January, 1969, at Ahmedpur and thereafter, has been transferred time to time to various places. At present, the Petitioner is working in the District Court at Latur. He seeks promotion to the post of Assistant Superintendent, in the reserved category.