(1.) Heard learned Counsel for the petitioner and respondents.
(2.) Rule, Rule (sic) made returnable forthwith.
(3.) Learned counsel for respondents waives service.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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