(1.) -
(2.) BY this petition, the Petitioner, who is the detenu, has challenged the order of detention bearing No.13/PCB/Zone-III/1994 dated 28th October 1994, which is at Exhibit 'A' to the Petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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