(1.) Rule By consent the rule is being argued today.
(2.) Heard Shri Tushar V. Shah, the learned counsel for the petitioner and Shri C.M. Kothari, the learned Public Prosecutor for the State.
(3.) Perused the relevant papers including the previous order.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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