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LAWS(BOM)-1985-2-4
SOPAN NAMDEO HADKE Vs. STATE OF MAHARASHTRA
Decided On February 04, 1985
SOPAN NAMDEO HADKE
Appellant
V/S
STATE OF MAHARASHTRA
Respondents
Referred Judgements :-
DATTATRAYA SAMANT VS. STATE OF MAHARASHTRA
[REFERRED TO]
JUDGEMENT
(1.)
(2.)
(3.)
Click here to view full judgment.