OGALE GLASS WORKS LTD Vs. UNION OF INDIA

Referred Judgements :-

STATE OF BOMBAY V. MORARJI [REFERRED TO]
SALES TAX OFFICER V. KANHAIYA LAL [REFERRED TO]
ANISMINIC V. FOREIGN COMP. COMM. [REFERRED TO]
UNION OF INDIA V. DELHI CLOTH AND GENERAL MILLS [REFERRED TO]
A.K. ROY V. VOLTAS LTD [REFERRED TO]
UNION V. MANSINGKA INDUSTRIES [REFERRED TO]
D. CAWASJI AND CO. V. STATE OF MYSORE [REFERRED TO]
SANGRAN SINGH VS. ELECTION TRIBUNI KOTAH [REFERRED TO]
UJJAM BAI VS. STATE OF UTTAR PRADESH [REFERRED TO]
FIRM SETH RADHA KISHAN VS. ADMINISTRATOR MUNICIPAL COMMITTEE LUDHIANA [REFERRED TO]
KAMALA MILLS LIMITED VS. STATE OF BOMBAY [REFERRED TO]
STATE OF MADHYA PRADESH VS. BHAILAL BHAI:BHIKABHAI:CHHAGANBHAI:GOVINDBHAI:RATILAL:BHIKABHAI:SHIVABHAI:RAICHANDBHAI:HAZARILAL:MAGANBHAI:SANABHAI:MANSUKHLAL:KASTURCHAND:VENIBHAI:KALIDAS:CHHOTABHAI DEAD AFTER HIM DHAI BEN:AMARCHAND:BHAILAL BHAI:KHODABHAI A [REFERRED TO]
R ABDUL QUADER AND CO VS. SALES TAX OFFICER 2ND CIRCLE HYDERABAD [REFERRED TO]
BHARAT KALA BHANDAR LIMITED PRIVATE HIRABAI VS. MUNICIPAL COMMITTEE DHAMANGAON [REFERRED TO]
STATE OF KERALA VS. ALUMINIUM INDUSTRIES LIMITED [REFERRED TO]
STATE OF KERALA VS. N RAMASWAMI IYER AND SONS [REFERRED TO]
NARESH SHRIDHAR MIRAJKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
MUNICIPAL CORPORATION VS. NIYAMATULLAH [REFERRED TO]
BALLABHADAS MATHURDAS LAKHANI VS. MUNICIPAL COMMITTEE MALKAPUR [REFERRED TO]
UNION OF INDIA VS. TARACHAND GUPTA AND BROS [REFERRED TO]
M L SETHI VS. R P KAPUR [REFERRED TO]
PAYGONDA SURVGONDA PATIL VS. JINGONDA SURGONDA PATIL [REFERRED TO]