(1.) Heard.
(2.) The Respondent No. 2 by its decision dtd. 22/8/2022, has invalidated the claim of the Petitioner of belonging to the "Thakar" Scheduled Tribe Category ("impugned order").
(3.) Factual Matrix :-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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