(1.) Rule.
(2.) Rule is made returnable forthwith.
(3.) The matter is taken up for final hearing with the consent of the parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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