GITA Vs. STATE OF MAHARASHTRA

Referred Judgements :-

STATE THR. CENTRAL BUREAU OF INVESTIGATION VS. HEMENDRA REDDY AND ANR. [REFERRED TO]
STATE OF UTTAR PRADESH VS. BHAGWANT KISHORE JOSHI [REFERRED TO]
RAM LAL NARANG OM PRAKASH NARANG VS. STATE DELHI ADMINISTRATION :STATE DELHI ADMINISTRATION [REFERRED TO]
JAPANI SAHOO VS. CHANDRA SEKHAR MOHANTY [REFERRED TO]
RAJINDER SINGH KATOCH VS. CHANDIGARH ADMINISTRATION [REFERRED TO]
MITHABHAI PASHABHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
LALITA KUMARI VS. GOVT. OF U.P. [REFERRED TO]