LAWS(BOM)-2025-1-145

PRAVARA MEDICAL TRUST Vs. STATE OF MAHARASHTRA

Decided On January 20, 2025
Pravara Medical Trust Appellant
V/S
STATE OF MAHARASHTRA Respondents

JUDGEMENT

(1.) Heard learned Senior Counsel Shri Akshay Naik for petitioners and learned Additional Public Prosecutor Mrs.S.S.Dhote for the State.

(2.) Rule.

(3.) By this petition, petitioners challenge order dtd. 9/1/2024 passed below Exhibit-1 by learned Additional Sessions Judge, Nagpur in Misc.Criminal Application arising out of Crime No.156/2014 in Special MPID Case No.4/2014.