LAWS(BOM)-2025-11-156

PRATIBHA GANPATI BABAR Vs. STATE OF MAHARASHTRA

Decided On November 18, 2025
Pratibha Ganpati Babar Appellant
V/S
STATE OF MAHARASHTRA Respondents

JUDGEMENT

(1.) Heard Mr. Chetan Patil, learned Counsel for the Petitioners and Mr. Mali, learned Asst.Govt.Pleader for the Respondent Nos. 1 and 2 State. At the instance of the parties, the Petition is being inally disposed at admission stage considering the nature of Subject-matter.

(2.) SUBJECT MATTER:

(3.) FACTS IN BRIEF: