(1.) Rule. Rule made returnable forthwith.
(2.) Heard learned Counsel for both the parties.
(3.) The present Petition is filed challenging the order dtd. 20/10/2021 passed below Exhibit 1 in M.J.C. No. 196/2021, by the learned 18th Joint Civil Judge Senior Division, Nagpur.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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