LAWS(BOM)-2025-6-166

KOMAL NISHANT PATIL Vs. SUSHANT VIJAYKUMAR PATIL

Decided On June 25, 2025
Komal Nishant Patil Appellant
V/S
Sushant Vijaykumar Patil Respondents

JUDGEMENT

(1.) Heard Mr. Patil, learned counsel for the petitioner.

(2.) By this petition, the petitioner has challenged concurrent orders passed by respondent Nos.2 and 3.

(3.) Respondent No.3, by the impugned order dtd. 3/5/2019 accepted the change report submitted by the reporting trustee, which pertained to removal of the petitioner as a trustee of the trust and another person being inducted in place of the petitioner.