BALU HARIBA PRADHAN Vs. STATE OF MAHARASHTRA

JUDGEMENT

(1.) Heard Mr. Aditya Raktade, learned Counsel for the Petitioners, Mr. S. B. Kalel, learned Assistant Government Pleader for the Respondent Nos. 1 and 2-State, and Mr. Kedar Lad for the Respondent Nos. 3 and 4-Zilla Parishad, Kolhapur. By consent of the parties the Petition is being disposed of inally at the admission stage.

(2.) SUBJECT MATTER:

(3.) FACTS IN BRIEF: