HIKAL LIMITED Vs. UNION OF INDIA

Referred Judgements :-

STATE OF PUNJAB VS MOHAR SINGH [REFERRED TO]
ATLAS CYCLE INDUSTRIES LTD AND ORS VS STATE OF HARYANA [REFERRED TO]
GAMMON INDIA LIMITED VS SPECIAL CHIEF SECRETARY AND ORS [REFERRED TO]
CHANDPAKLAL SHAH AND ANR VS RELIANCE INDUSTRIES LTD. [REFERRED TO]
FALCON TYRES LIMITED VS. UNION OF INDIA [REFERRED TO]
VENEET AGRAWAL V UOI [REFERRED TO]
M/S SRI SAI VISHWAS POLYMERS VS UNION OF INDIA AND ANR. [REFERRED TO]
KESHAVAN MADHAVA MENON VS. STATE OF BOMBAY [REFERRED TO]
STATE OF PUNJAB VS. MANOHAR SINGH PRATAP SINGH [REFERRED TO]
RAYALA CORPORATION PRIVATE LIMITED VS. DIRECTOR OF ENFORCEMENT NEW DELHI [REFERRED TO]
JAYANTILAL AMRATHLAL VS. UNION OF INDIA [REFERRED TO]
QUDRAT ULLAH VS. MUNICIPAL BOARD BAREILLY [REFERRED TO]
BHUT NATH METE VS. STATE OF WEST BENGAL [REFERRED TO]
PASUPULETI VENKATESWARLU VS. MOTOR AND GENERAL TRADERS [REFERRED TO]
T SHEPHARD VS. UNION OF INDIA [REFERRED TO]
MAJATI SUBBARAO VS. P V K KRISHNA RAO [REFERRED TO]
STATE OF RAJASTHAN VS. MANGILAL PINDWAL [REFERRED TO]
SUMEDICO CORPORATION VS. REGIONAL PROVIDENT FUND COMMR [REFERRED TO]
KOLHAPUR CANESUGAR WORKS LIMITED VS. UNION OF INDIA [REFERRED TO]
BANK OF INDIA VS. O P SWARANKAR [REFERRED TO]
PRAHIBITION AND EXCISE SUPRITENDENT ANDHRA PRADESH VS. TODDY TAPPERS CO OPERATIVE SOCIETY MARREDPALLY [REFERRED TO]
KUSUM INGOTS AND ALLOYS LIMITED VS. UNION OF INDIA [REFERRED TO]
CENTRAL ORGANISATION OF TAMIL NADU ELECTRICITY EMPLOYEES VS. TAMIL NADU ELECTRICITY BOARD [REFERRED TO]
MOHAN RAJ VS. DIMBESWARI SAIKIA [REFERRED TO]
VENEET AGRAWAL VS. UNION OF INDIA [REFERRED TO]
SAURASHTRA CEMENT AND CHEMICALS INDUSTRIES LIMITED VS. UNION OF INDIA [REFERRED TO]
A M SALI MARICAR VS. INCOME TAX OFFICER [REFERRED TO]
LAXMI BOARD AND PAPER MILLS PVT LTD VS. UNION OF INDIA [REFERRED TO]
SAUMYA ANN THOMAS VS. UNION OF INDIA [REFERRED TO]
FIBRE BOARDS (P) LTD., BANGALORE VS. COMMISSIONER OF INCOME TAX, BANGALORE [REFERRED TO]
SHREE BHAGWATI STEEL ROLLING MILLS VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE VS. MILTON POLYPLAS (I) PVT. LTD [REFERRED TO]