REGENT COMPUTRONICS PVT. LTD.

Vijay Laxmanrao Avhane Appellant

V/S

DEPUTY DIRECTOR OF EDUCATION Respondents

Referred Judgements :-

MADHAV GOVINDRAO BUDHE VS. EDUCATION OFFICER,ZILLA PARISHAD,NAGPUR [REFERRED TO]
SHIBA SHANKAR MOHAPATRA AND OTHERS VS. STATE OF ORISSA AND OTHERS [REFERRED TO]
MALCOM LAWRENCE CECIL DSOUZA VS. UNION OF INDIA [REFERRED TO]
ASHOK NARAYAN SATHE SHREE SHIVAJI MAHAVIDHYALAY VS. EDUCATION OFFICER SECONDARY ZILLA PARISHAD SOLAPUR [REFERRED TO]
VASANT BABANRAO PALKANDWAR VS. VISHUDDHA VIDYALAYA [REFERRED TO]
VIMAN VAMAN AWALE VS. GANGADHAR MAKHRIYA CHARITABLE TRUST [REFERRED TO]
SUNIL S/O PANDHARI NAGRARE VS. STATE OF MAHARASHTRA [REFERRED TO]
HASHMIYA BAHRUL FAIZ SOCIAL WELFARE ASSOCIATION VS. ABDULLAH M. SHUKUR QURESHI [REFERRED TO]

JUDGEMENT

(1.) Heard finally by consent of representative of the Petitioner and learned Counsel for the Respondents.

(2.) Being aggrieved by the order dtd. 09/02/2022 passed by the Deputy Director of Education, Amravati Division, Amravati and the consequent communication dtd. 15/02/2022 issued by the Chief Officer, Municipal Council, Deulgaonraja thereby publishing the seniority list and illegally showing the Petitioner as junior in the seniority list, thereby adversely affecting the right of promotion, the Petitioner has filed the present Writ Petition.

(3.) The facts giving rise for filing of the present Writ Petition are as under:-

Click here to view full judgment.

VIJAY LAXMANRAO AVHANE Vs. DEPUTY DIRECTOR OF EDUCATION

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address