(1.) Rule. Rule made returnable forthwith.
(2.) Heard finally with the consent of the learned counsel appearing for the parties.
(3.) Present petition is filed being aggrieved by the order dtd. 26/9/2023, passed by the learned Special Judge, Nagpur in Civil Revision Application No.05/2023.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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