UNION OF INDIA Vs. MALTI

Referred Judgements :-

NATIONAL INSURANCE COMPANY LIMITED VS. BIRENDER AND OTHERS [REFERRED TO]
UNITED INDIA INSURANCE CO LIMITED VS. PATRICIA JEAN MAHAJAN [REFERRED TO]
BHAKRA BEAS MANAGEMENT BOARD VS. KANTA AGGARWAL [REFERRED TO]
SARLA VERMA VS. DELHI TRANSPORT CORPORATION [REFERRED TO]
VIMAL KANWAR VS. KISHORE DAN [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. REKHABEN AND OTHERS [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. PRANAY SETHI [REFERRED TO]
RAJASTHAN STATE ROAD TRANSPORT CORPORATION VS. DANISH KHAN [REFERRED TO]
NATIONAL INSURANCE CO.LTD VS. NILESH SURESH BHANDARI [REFERRED TO]