ROHIT VIJAY ONKAR Vs. STATE OF MAHARASHTRA

Referred Judgements :-

CHHOTU AND ANR. VS. STATE OF HARYANA [REFERRED TO]
ANTER SINGH VS. STATE OF RAJASTHAN [REFERRED TO]
JAISING AND ORS. VS. STATE OF KARNATAKA [REFERRED TO]
MOHD. IQBAL AND ANR. VS. STATE OF MAHARASHTRA [REFERRED TO]
BALU SUDAM KHALDE AND ANR. VS. THE STATE OF MAHARASHTRA [REFERRED TO]
SUBRAMANYA VS. STATE OF KARNATAKA [REFERRED TO]
NAGINDRA BALA MITRA VS. SUNIL CHANDRA ROY [REFERRED TO]
KASTURI LAL VS. STATE OF HARYANA [REFERRED TO]
MODAN SINGH VS. STATE OF RAJASTHAN [REFERRED TO]
BUDHWA ALIAS RAMCHARAN VS. STATE OF MADHYA PRADESH [REFERRED TO]
BOLLAVARAM PEDDA NARSI REDDY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
MOHMEDRAFIQ HUSENMIYATHAKOR VS. STATE OF GUJARAT [REFERRED TO]
MOHAMMAD ASLAM VS. STATE OF MAHARASHTRA [REFERRED TO]
MOHINDER SINGH VS. STATE OF PUNJAB [REFERRED TO]
STATE OF MADHYA PRADESH VS. GHUDAN [REFERRED TO]
CHARAN SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
MOTILAL VS. STATE OF RAJASTHAN [REFERRED TO]
MUSHEER KHAN ALIAS BADSHAH KHAN VS. STATE OF MADHYA PRADESH [REFERRED TO]
GOVINDARAJU ALIAS GOVINDA VS. STATE BY SRIRAMAPURAM P S [REFERRED TO]
MAHESH JAYAVANTRAO VS. STATEOF MAHARASHTRA [REFERRED TO]
PUTLABAI BHIMASHANKAR PATTAN VS. STATE OF MAHARASHTRA [REFERRED TO]
RATTIRAM VS. STATE OF M. P. THROUGH INSPECTOR OF POLICE [REFERRED TO]
RAVI K. M. VS. STATE OF KARNATAKA [REFERRED TO]
INDIRA DEVI AND ORS. VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
MOHD IQBAL @ MUNNA VS. STATE OF MAHARASHTRA [REFERRED TO]
DINESH MAHADEO MESHRAM & ORS. VS. STATE OF MAHARASTRA MESHRAM & ORS. [REFERRED TO]
VINUBHAI RANCHHODBHAI PATEL VS. RAJIVBHAI DUDABHAI PATEL & OTHERS [REFERRED TO]
JAFARUDHEEN VS. STATE OF KERALA [REFERRED TO]