VIVEKANAND GOBRE Vs. STATE OF GOA

Referred Judgements :-

CHANDRA PRAKASH SHAHI VS. STATE OF U.P. [REFERRED TO]
ABHAY JAIN VS HIGH COURT OF JUDICATURE FOR RAJASTHAN [REFERRED TO]
GOVERNING COUNCIL OF KIDWAI MEMORIAL INSTITUTE OF ONCOLOGY,BANGALORE VS DR. PANDURANG GODWALKAR [REFERRED TO]
PARSHOTAM LAL DHINGRA VS. UNION OF INDIA [REFERRED TO]
STATE OF BIHAR VS. GOPI KISHORE PRASAD [REFERRED TO]
SAMSHER SINGH ISHWAR CHAND AGARWAL VS. STATE OF PUNJAB [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
BISHAN LAL GUPTA VS. STATE OF HARYANA [REFERRED TO]
AJIT SINGH VS. STATE OF PUNJAB [REFERRED TO]
ANOOP JAISWAL VS. GOVERNMENT OF INDIA [REFERRED TO]
KAMAL KISHORE LAKSHMAN VS. MANAGEMENT OF PAN AMERICAN WORLD AIRWAYS INC [REFERRED TO]
STATE OF UTTAR PRADESH VS. KAUSHAL KISHORE SHUKLA [REFERRED TO]
ALLAHABAD BANK OFFICERS ASSOCIATION VS. ALLAHABAD BANK [REFERRED TO]
RADHEY SHYAM GUPTA VS. U P STATE AGRO INDUSTRIES CORPORATION LIMITED [REFERRED TO]
DIPTI PRAKASH BANERJEE VS. SATVENDRA NATH BOSE NATIONAL CENTRE FOR BASIC SCIENCES CALCUTTA [REFERRED TO]
V P AHUJA VS. STATE OF PUNJAB [REFERRED TO]
CHANDRA PRAKASH SHAHI VS. STATE OF UTTAR PRADESH [REFERRED TO]
PAVANENDRA NARAYAN VERMA VS. SANJAY GANDHI PGI OF MEDICAL SCIENCES [REFERRED TO]
STATE OF PUNJAB VS. SUKHWINDER SINGH [REFERRED TO]
REGISTRAR GENERAL HIGH COURT OF GUJARAT VS. JAYSHREE CHAMANLAL BUDDHBHATTI [REFERRED TO]
DR. VIJAYAKUMARAN VS. CENTRAL UNIVERSITY OF KERALA [REFERRED TO]
RAJASTHAN HIGH COURT VS. VED PRIYA [REFERRED TO]