CHANDRAKANT GOVINDRAO UDAKHE Vs. PRADEEP NAMDEORAO KALASKA

JUDGEMENT

(1.) Heard learned counsel Shri S.S.Alaspurkar for the petitioner and learned counsel Shri S.B.Gandhe for the respondent. Rule. Heard finally by consent of learned counsel appearing for parties.

(2.) By this petition, the petitioner has challenged order dtd. 13/3/2024 passed below Exh.84 by learned JMFC, Court No.2, Amravati and sought direction to exhibit documents filed on record.

(3.) Brief facts necessary for disposal of the petition are as under: