(1.) Heard.
(2.) RULE. Rule made returnable forthwith.
(3.) The matters are taken up for final disposal together as both the matters are arising out of the same crime.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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