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LAWS(BOM)-2025-9-104

CMG BIOTECH PVT. LTD. Vs. STATE OF GOA

Decided On September 02, 2025
Cmg Biotech Pvt. Ltd. Appellant
V/S
STATE OF GOA Respondents

Referred Judgements :-

KIRTI KUMAR JAYANTILAL PATEL AND OTHERS V/S. STATE OF MAHARASHTRA [REFERRED TO]
VIJAY DHANUKA ETC. VS. NAJIMA MAMTAJ ETC. [REFERRED TO]
MEHMOOD UL REHMAN AND ORS. VS. KHAZIR MOHAMMAD TUNDA AND ORS. [REFERRED TO]

JUDGEMENT

(1.) Registry to waive oice objections and register the matter.

(2.) Heard learned Counsel for the parties.

(3.) Rule. Rule is made returnable forthwith at the request of and with the consent of the learned Counsel parties.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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