VIJAY MADANLAL KALA Vs. STATE OF MAHARASHTRA

JUDGEMENT

(1.) Heard Mr. Rajendrraa Deshmukh, Senior Counsel a/w. Ms. Meenal S. Deshmukh and Ms. Vikhyati Jain i/b. Mrs. Ashwini A. Lomte for all the applicants, Mr. A.A.A. Khan, leaned APP for State/respondent Nos. 1 and 2 and Mr. V.P. Bakal, the learned Advocate assisting APP.

(2.) The applicants in above applications are apprehending arrest in connection with Crime No. 301/2023 dtd. 18/12/2023 registered with Jawahar Nagar Police Station, Aurangabad for the offences punishable under Sec. 379, 467, 468, 471, 406 r/w. 34 of I.P.C.

(3.) Informant - Aruna Mahendra Kala is the wife of deceased - Mahendra Madanlal Kala. The husband of informant died on 1/11/2019 due to cardiac arrest at Thane, Maharashtra. The husband of the deceased is survived by three daughters, who are married. The deceased was the electrical contractor and doing business by name Kastum Engineer at Aurangabad.