LAWS(BOM)-2025-5-69

SUDHEER GOPINATH DADARKAR Vs. RITA MAHESH DADARKAR

Decided On May 05, 2025
Sudheer Gopinath Dadarkar Appellant
V/S
Rita Mahesh Dadarkar Respondents

JUDGEMENT

(1.) This is a Suit for grant of Letters of Administration annexed with the Will (P1) dtd. 7/12/2022, and registered with the Sub- Registrar of Assurances at Boriwali on 11 th December 2002 of Yesubai Gopinath Dadarkar, ("the testatrix").

(2.) The background facts can be stated, in brief, as under:

(3.) On these, amongst the other, grounds the Defendant Nos. 1 to 4 have prayed for dismissal of the Petition for Letters of Administration.