ZILLA PARISHAD Vs. SANJAY WAMANRAO DHOLE

JUDGEMENT

(1.) Heard Mr. R. D. Bhuibhar, learned Counsel for the Petitioner and Mr. A. M. Sudame, learned Counsel for Respondent.

(2.) This Petition takes exception to the order dtd. 8/12/2023 passed by the Industrial Court, Yavatmal in Complaint (ULP) No. 106/2015, allowing the complaint.

(3.) Parties are referred to as 'Zilla Parishad ' and 'employee ' for the sake of convenience.