(1.) Before us there are two interconnected Writ Petitions.
(2.) In Writ Petition No.747 of 2024, Petitioners-Jadhawani's seek the following substantive reliefs:
(3.) In Writ Petition No.3865 of 2024, Petitioners-Chamankar's seek the following substantive reliefs:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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