LAWS(BOM)-2025-8-122

NASIRSHAH HUSAINSHAH Vs. ANJUMNISA NASIRSHAH

Decided On August 14, 2025
Nasirshah Husainshah Appellant
V/S
Anjumnisa Nasirshah Respondents

JUDGEMENT

(1.) Heard.

(2.) ADMIT.

(3.) Heard finally with the consent of the learned Counsel for the Applicants.