CHANDRASHEKHAR BHIMSEN NAIK Vs. STATE OF MAHARASHTRA

JUDGEMENT

(1.) "The quality of a nation's civilisation can be largely measured by the methods it used in the enforcement of the criminal law."

(2.) FIR No.293/2025 came to be registered with Cyber Police Station West Region, Mumbai on 29/09/2025 at 19.05 hours on the complaint filed by Prakash Gopichand Gaba, a SEBI registered Re Analyst, working as Stock Market Expert.

(3.) The Petitioner is gainfully employed as Senior Vice President (Business Development) at Valueleaf Services (India) Pvt. Ltd., a company incorporated in the year 2009 having its registered office at Bengaluru, Karnataka. The company is engaged in the business of digital technology and provide advance digital growth solutions, that enable entities to optimize their advertising campaigns for improved lead generation and other metrics.