BHARTIYA KAMGAR SENA Vs. STATE OF MAHARASHTRA

Referred Judgements :-

TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED VS. THEIR WORKMEN [REFERRED TO]
MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES VS. SATCHIKITSA PRASARAK MANDAL [REFERRED TO]
SHRI SAIBABA GRAMIN VIKAS SANSTHA VS. RASHTRASANT TUKDOJI MAHARAJ NAGPUR UNIVERSITY [REFERRED TO]
PUNJAB STATE CO-OPERATIVE MILK PRODUCERS FEDERATION LIMITED VS. BALBIR KUMAR WALIA [REFERRED TO]
JAIPUR VIDYUT VITRAN NIGAM LTD VS. MB POWER (MADHYA PRADESH) LIMITED [REFERRED TO]