SAVITA HOMEMAKERS LLP Vs. MAYUR RAMCHANDRA AKADE

JUDGEMENT

(1.) Heard Mr. Kailas Deval, learned Counsel appearing for the Appellant and Ms. Padma Chinta, learned Counsel appearing for the Respondent.

(2.) The following substantial questions of law are involved in these Second Appeals:

(3.) The facts in both these Second Appeals are almost identical and therefore both the Second Appeals are taken together for final disposal: