LAWS(BOM)-2025-2-59

DEVENDRA RAMCHANDRA PALSAMKAR Vs. GAJANAN RAGHUNATH PATKAR

Decided On February 13, 2025
Devendra Ramchandra Palsamkar Appellant
V/S
Gajanan Raghunath Patkar Respondents

JUDGEMENT

(1.) This First Appeal is filed by the Original Defendant No.1 challenging the Judgement dtd. 1/10/2012, passed by the Bombay City Civil Court at Dindoshi, decreeing Suit No.1341 of 2010.

(2.) In the present Judgement, the parties are described in the same manner as they were described in the Suit.

(3.) Suit No.1341 of 2010 was filed seeking the following relief: