LAWS(BOM)-2025-8-64

WOODPECKERS MOVIES PVT. LTD. Vs. PRABHAS UMASHANKER PANDE

Decided On August 20, 2025
Woodpeckers Movies Pvt. Ltd. Appellant
V/S
Prabhas Umashanker Pande Respondents

JUDGEMENT

(1.) For the reasons separately recorded, which are under typing, I pass the following order:-

(2.) With these observations, the Application is disposed of.