GIRISH SHANTILAL SHAH Vs. STATE OF MAHARASHTRA

Referred Judgements :-

PRABHAT KUMAR MISHRA @ PRABHAT MISHRA VS. THE STATE OF UTTAR PRADESH AND ANR. [REFERRED TO]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
STATE OF WEST BENGAL VS. ORILALJAISWAL [REFERRED TO]
SWAMY PRAHALADDAS VS. STATE OF MADHYA PRADESH [REFERRED TO]
RAMESH KUMAR VS. STATE OF CHHATTISGARH [REFERRED TO]
ZANDU PHARMACEUTICAL WORKS LTD VS. SHARAFUL HAQUE [REFERRED TO]
CHITRESH KUMAR CHOPRA VS. STATE GOVT OF NCT OF DELHI [REFERRED TO]
AMALENDU PAL ALIAS JHANTU VS. STATE OF WEST BENGAL [REFERRED TO]
MADAN MOHAN SINGH VS. STATE OF GUJARAT [REFERRED TO]
V P SHRIVASTAVA VS. INDIAN EXPLOSIVES LTD [REFERRED TO]
M MOHAN VS. STATE BY THE DEPUTY SUPERINTENDENT OF POLICE [REFERRED TO]
M ARJUNAN VS. STATE REP BY ITS INSPECTOR OF POLICE [REFERRED TO]
UDE SINGH VS. STATE OF HARYANA [REFERRED TO]
GEO VARGHESE VS. STATE OF RAJASTHAN [REFERRED TO]