(1.) Heard the parties.
(2.) By consent of the parties the matter is taken up for final disposal at the stage of admission.
(3.) In both the petitions contesting respondents i.e. heirs of Shivajirao Kulkarni (died) are the same.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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