SHAZAIB SABIR PATEL Vs. STATE OF MAHARASHTRA

JUDGEMENT

(1.) The Writ Petition is filed by the relative and next kin, being the cousin brother of Safvan Abdul Rauf Patel and Afnan Abdul Rauf Patel , who are arraigned as Accused Nos.2 and 3 in F.I.R.No.0274 of 2025 and arrested by Taloja Police Station.

(2.) Pleadings in the Petition being complete, we have taken up the same for hearing at the stage of admission, and, hence, we issue 'Rule', which is made returnable forthwith.

(3.) We have heard learned Advocate Ms.Payoshi Roy with Ms.Palak Dubey for the Petitioner and learned Additional Public Prosecutor, Mr.Tanveer Khan for the State.