(1.) Heard.
(2.) For the reasons stated in the criminal application No. 1775 of 2024, the same is allowed and disposed of.
(3.) In main criminal application No. 1459 of 2020, leave is granted to amend the prayer clause.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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