(1.) Writ Petition No.3368 of 2024 is not on board. Taken on board.
(2.) Heard Mr. Anturkar, learned Senior Counsel with Mr. Salokhe, for the Petitioners and Ms. Vyas, learned Additional G.P with .Ms.Pooja Patil, AGP for the State.
(3.) On 26/9/2025, we made the following order :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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