REGENT COMPUTRONICS PVT. LTD.

Poonam Jaidev Shroff Appellant

V/S

JAIDEV RAJNIKANT SHROFF Respondents

Referred Judgements :-

WARYAM SINGH AND ANR. VS. AMARNATH AND ANR. [REFERRED TO]
NAGENDRA NATH BORA LIKHIRAM COMMISSIONER OF HILLS DIVISION AND APPEALS ASSAM RAFIULLAH KHAN VS. COMMISSIONER OF HILLS DIVISION AND APPEALS ASSAM:BHANURAM PAGU:BHANURAM PEGU:AMULYA PRASAD CHALIHA [REFERRED TO]
ESTRALLA RUBBER VS. DASS ESTATE PRIVATE LIMITED [REFERRED TO]
ESSEN DEINKI VS. RAJIV KUMAR [REFERRED TO]
BHARAT HEGDE VS. SAROJ HEGDE [REFERRED TO]
JAYDEO S O MAHADEO PARATE VS. STATE OF MAHARASHTRA [REFERRED TO]
KUSUM SHARMA VS. MAHINDER KUMAR SHARMA [REFERRED TO]
STATE OF U.P. VS. AJAY KUMAR SHARMA [REFERRED TO]
RAJNESH VS. NEHA [REFERRED TO]
KAUSHALYA VS. MUKESH JAIN [REFERRED TO]

JUDGEMENT

(1.) Heard Mr. Godbole, learned Senior Advocate for Petitioner and Mr. Damle, learned Senior Advocate for Respondent.

(2.) This Petition was mentioned before this Court on 23/9/2025 due to order dtd. 1/8/2025 'Not Before Me' by the Regular Court.

(3.) Present Petition assails order dtd. 31/1/2025 passed by learned Family Court in Application Exhibit '229' in M.J. Petition No. A-2742 of 2015. Petitioner is wife and original Defendant in M.J. Petition. M.J. Petition No. A-2742 of 2015 is filed by Respondent - husband in Family Court. On 18/3/2024, Application below Exhibit '229' is filed by wife seeking disclosure of assets and liabilities i.e. properties by the husband.

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POONAM JAIDEV SHROFF Vs. JAIDEV RAJNIKANT SHROFF

Referred Judgements :-

JUDGEMENT

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