(1.) Heard Ms A. Desai, learned counsel for the petitioners and Mr D. Pangam, learned Advocate General for the respondent nos. 2 and 3.
(2.) Rule. Rule made returnable forthwith.
(3.) With the consent of the learned counsel for the parties matter is heard finally.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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