SHASHIKALA SRIRAM SHETTY Vs. JAGANNATH HONNAYA SHETTY

Referred Judgements :-

LIFE INSURANCE CORPORATION OF INDIA VS. SANJEEV BUILDERS PRIVATE LIMITED AND ANR. [REFERRED TO]
UNION OF INDIA VS. PRAMOD GUPTA [REFERRED TO]
ANIGLASE YOHANNAN VS. RAMLATHA [REFERRED TO]
RAJESH KUMAR AGGARWAL VS. K K MODI [REFERRED TO]
USHA BALASHAHEB SWAMI VS. KIRAN APPASO SWAMI [REFERRED TO]
ANDHRA BANK VS. ABN AMRO BANK N V [REFERRED TO]
CHANDER KANTA BANSAL VS. RAJINDER SINGH ANAND [REFERRED TO]
RAJKUMAR GURAWARA VS. S K SARWAGI AND CO PVT LTD [REFERRED TO]
VIDYABAI VS. PADMALATHA [REFERRED TO]
SURENDER KUMAR SHARMA VS. MAKHAN SINGH [REFERRED TO]
REVAJEETU BUILDERS AND DEVELOPERS VS. NARAYANASWAMY AND SONS [REFERRED TO]
MAN KAUR VS. HARTAR SINGH SANGHA [REFERRED TO]
J SAMUEL VS. GATTU MAHESH [REFERRED TO]