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LAWS(BOM)-2025-1-197
MADHUKAR KACHARUJI JUMALE Vs. THAKURDAS HASARAM SANTANI
Decided On January 29, 2025
Madhukar Kacharuji Jumale
Appellant
V/S
Thakurdas Hasaram Santani
Respondents
Referred Judgements :-
RAJ DEO SHARMA VS. STATE OF BIHAR
[REFERRED TO]
VIJAY KUMAR VS. STATE OF U P
[REFERRED TO]
JUDGEMENT
(1.) Heard.
(2.) Admit.
(3.) Heard finally by consent of learned counsel appearing for the parties.
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