LAWS(BOM)-2025-9-185

CHOWGULE INDUSTRIES PRIVATE LIMITED Vs. ICRA LIMITED

Decided On September 19, 2025

Chowgule Industries Private Limited Appellant

V/S

ICRA LIMITED Respondents

Referred Judgements :-

GARWARE MARINE INDUSTRIES LIMITED V/S INTEGRATED FINANCE CO. LTD. [REFERRED TO]
GLOBE TRANSPORT CORPORATION VS. TRIVENI ENGINEERING WORKS [REFERRED TO]
JAY LAXMI SALT WORKS PRIVATE LIMITED VS. STATE OF GUJARAT [REFERRED TO]
SWASTIK GASES P. LTD VS. INDIAN OIL CORP. LTD [REFERRED TO]
ASMA LATEEF VS. SHABBIR AHMAD [REFERRED TO]

JUDGEMENT

(1.) Heard learned Counsel Mr. S. Desai for the Petitioner and learned Counsel Mr. P. Pakhiddey, for the Respondent.

(2.) Admit.

(3.) Learned Counsel Mr. P. Pakhiddey waives service on behalf of the Respondent.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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