AMARJEET RESORTS PVT. LTD. Vs. AJIT

Referred Judgements :-

URDU EDUCATION SOCIETY VS. DINSHAW NAORAJI PRINTER [REFERRED TO]
ING VYSYA BANK LTD. VS. MODERN INDIA LTD. [REFERRED TO]
BABULAL BHURAMAL VS. NANDRAM SHIVRAM [REFERRED TO]
BISHAN DEVI VS. STATE OF PUNJAB [REFERRED TO]
DWARKA PRASAD AGARWAL VS. RAMESH CHANDRA AGARWALA [REFERRED TO]
STATE OF UTTAR PRADESH VS. LALJI TANDON [REFERRED TO]
NIRMAL JEET SINGH HOON VS. IRTIZA HUSSAIN [REFERRED TO]
LAXMIPAT SINGHANIA VS. LARSEN AND TOUBRO LTD [REFERRED TO]
SHEIKH AHMAD SHEIKH CHAND MOHAMAD VS. KAZI NASIRUDDIN KAZI IKRAMUDDIN [REFERRED TO]
DILIP BIDESH VS. SHIVGOPAL MADANGOPAL CHAURASIA [REFERRED TO]
BHARTIBEN SHAH VS. GRACY THOMAS [REFERRED TO]
SMITA RAJEEV SAH VS. ROOP NARAIN SAH [REFERRED TO]
RAMJI GUPTA VS. GOPI KRISHAN AGRAWAL [REFERRED TO]
JASRAJ LALAJI OSWAL VS. RAZIYA MEHBOOB PATEL [REFERRED TO]
SRIHARI HANUMANDAS TOTALA VS. HEMANT VITHAL KAMAT [REFERRED TO]