(1.) Heard. Smt. V.P.Thakare, learned counsel for the petitioner, Mr. A.K. Bangadkar, learned Additional Public Prosecutor for the respondent No.1, Mr. M.A.Vaishnav, learned counsel for respondent No.2 and Mr. R.J.Mirza, learned counsel for the respondent Nos.3 and 4.
(2.) Rule. Rule made returnable forthwith.
(3.) Heard finally by consent.