DATTA PARATKAR Vs. STATE OF GOA AND ANOTHER

JUDGEMENT

(1.) Heard Ms. Collasso, learned counsel, appearing for the applicant and Mr. Rivonkar, learned Public Prosecutor, appearing for the respondents.

(2.) Present application is filed by the applicant in connection with Crime No. 2/2015 of Anti Narcotic Cell Police Station, Panaji-Goa.

(3.) The brief facts of the case may be stated as follows:-